Gujarat High Court
Tithi Nirav Patel vs State Of Gujarat on 25 October, 2023
NEUTRAL CITATION
R/SCR.A/13988/2023 ORDER DATED: 25/10/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (DIRECTION - TO LODGE
FIR/COMPLAINT) NO. 13988 of 2023
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TITHI NIRAV PATEL
Versus
STATE OF GUJARAT
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Appearance:
MR AARSH R MODI(12854) for the Applicant(s) No. 1
MS SHRUTI B AGRAWAL(12853) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR DHAVAN JAISWAL APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI
Date : 25/10/2023
ORAL ORDER
Disposed of as withdrawn as requested.
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