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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(3) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(3)The school shall not disallow the admission of the children migrated from other school within an academic year and this shall not be deemed as admission after extended period.