Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(1) in Punjab Electricity (Duty) Act, 2005 (1)The State Government may, by notification in the Official Gazette, appoint Inspecting Officers to inspect records maintained under Section 6.
