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Orissa High Court

Chaturbhuj Barik vs Opsc on 13 November, 2023

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          W.P.(C) No.20492 of 2022

                                     Chaturbhuj Barik                        ....                 Petitioner
                                                                                         Mr. K.K. Swain, Advocate

                                                                              -versus-

                                     OPSC, Cuttack & Ors.                    ....                Opposite Parties
                                                                                               Mr. S. Das, AGA

                                                           CORAM:
                                              JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                      ORDER

13.11.2023 Order No

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard Mr. K.K. Swain, learned counsel for the Petitioner.

3. Since a prayer has been made to quash the select list so published by the OPSC under Annexure-7 and none of the selectees have been impleaded as Party to the writ petition, learned counsel for the Petitioner is directed to implead the selected candidates as Party to the writ petition by filing appropriate application in that regard.

4. As requested by Mr. Swain, learned counsel for the Petitioner, list this matter after two (2) weeks in order to enable him to file appropriate application.

Signature Not Verified (Biraja Prasanna Satapathy) Digitally Signed
Signed by: SNEHANJALI PARIDA                                                          Judge
Designation: Sr. Stenographer
Reason: Authentication               Sneha

Location: High Court of Orissa, Cuttack Date: 14-Nov-2023 19:50:45