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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(c) in The Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000

(c)evidence of having rupees one hundred crore or more paid up share capital, in case the application for grant of certificate of registration is for life insurance business or general insurance business;