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State of Jharkhand - Section

Section 26 in Ramchandra Chandravansi University Act, 2018

26. The Planning Board.

(1)The Planning Board shall be the principal planning body of the University and shall ensure that the infrastructure and academic support system meets the norms of the University Grants Commission or the respective Councils.
(2)The constitution of the planning board, term of office of its members and its power and functions shall be such as may be prescribed.