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State of Rajasthan - Section

Section 22 in General Rules and Directions for the Guidance of Contractors

22. - Works to be under direction of Chief Engineer - All the works to be executed under the contract shall be executed under the direction and subject to the approval in all respects of the Chief Engineer of the Government of Rajasthan for the time being, who shall be entitled to direct at what point and in what manner they are to be commenced and from time to time carried on.