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Bombay High Court

Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 9 December, 2019

Author: Sandeep Kashinath Shinde

Bench: Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

         CRIMINAL BAIL APPLN. NO. 1167 OF 2019

 Irfanullah Habibullah Faruqi                         ....Applicant
             V/S
 The State Of Maharashtra                          ....Respondent

Mr.Rizwan Merchant i/b Mr.A.K.Millwala, for the Applicant Mr Aabad Ponda a/w Mr.Mubin Solkar i/b Ms.Sushma Soni for R.no.2 Mrs Sharmila Kaushik A.P.P for the State /Respdt No. 1 CORAM : SANDEEP KASHINATH SHINDE, J DATE : 9th December, 2019 P.C. :

Arguments are concluded. Judgment is reserved.
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