Bombay High Court
Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 9 December, 2019
Author: Sandeep Kashinath Shinde
Bench: Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1167 OF 2019
Irfanullah Habibullah Faruqi ....Applicant
V/S
The State Of Maharashtra ....Respondent
Mr.Rizwan Merchant i/b Mr.A.K.Millwala, for the Applicant Mr Aabad Ponda a/w Mr.Mubin Solkar i/b Ms.Sushma Soni for R.no.2 Mrs Sharmila Kaushik A.P.P for the State /Respdt No. 1 CORAM : SANDEEP KASHINATH SHINDE, J DATE : 9th December, 2019 P.C. :
Arguments are concluded. Judgment is reserved.
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