Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(3)(c) in M.P. Paramedical Council (Election of Members) Regulations, 2001

(c)it does not bear the x mark against the name of any candidate in token of having exercised the right of franchise; or