Central Administrative Tribunal - Mumbai
Kavita Kharge vs Kendriya Vidyalaya Sangathan on 23 November, 2022
tard Re GUA. Nos.931, 933 & 934 of 2022 etgkin Central Administrative Tribunal ca a + » * » : Mumbai Bench, Mumbai O.A. Nos.931, 933 & 934 of 2022 Wednesday, 23" day of November, 2022 Hon' ble Mrs. Harvinder Kaur Oberoi, Member (J) Mrs. Kavita Kharge Aged about 50 years W/o Suresh Kharge, R'a Sri.No. 10/1 Opp. Indrayani Vihar, Mariya Udyan, Sant Nagar, Lohegaon Wagholi Road, Pune 411047 Mob:- 9657767431 . Applicant in OA No. 931/2022 Mrs. Vidya Shevate Aged about 55 years Wo Sanjay Shevate, R/a Lane No.4/1, Vimandarshan, Sanjay Park, Airport road Pune-411032 Mob:- 9657767431 .. Applicant in OA No. 933/2022 Ms. Upwala Pati! Aged about 56 years D/o Hanmant Rao Patil R/a Jai Jawan Nagar, Near Sri Krishna Mandir Yerwada Pune-411 006 Email id [email protected] Mob:- 9730465943 | . Applicant in OA No. 8934/2022 (By Mr. PJ. Prasadrao, Advocate} ie ys or oh ee e feure 1. The Commissioner Kendriva Vidyalaya Sangathan 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi-1 10016 2. Deputy Commissioner Kendriva Vidyalaya Sangathan Mumbai Region IIT Campus, Powal Mumbai-400076 3, The Principal Kendriya Vidyalaya No.1 AFS, Pune-41 1032. .. Respondents (in all the OAs) 4, The Principal Kendriya Vidyalaya Haveri, Karnataka-5 84110 ...Respondent (in OA No.931/2022) 4, The Principal Kendriya Vidyalaya Hutti, Dist-Raichur, Karnataka-584115 .. Respondent (in OA No.933/2022) fs The Principal Kendriya Vidyalaya Haveri, Karnataka-$81 110 .. Respondent (in OA No. S34/2022) (By Dr, V.S. Masurkar, Advocate) OA, Nos.931, 933 & $34 of 2022 ORDER(ORAL)
After some argument, counsel for the applicant seeks the leave of this Tribunal to withdraw the present OAs with liberty to file afresh with better particulars.
2. Accordingly, the OAs stand dismissed as withdrawn with liberty as aforesaid. No order an costs. Harvinidf Kant Oberoi) Member GD