Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A] [Entire Act] State of Punjab - Subsection Section 2A(k) in Prevention of Food Adulteration (Punjab) Rules, 1958 (k)The licensee shall make ample provision for the exit of smoke or other offensive gases emitted during the process of cooking.
