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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(1)(iii) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(iii)all moneys received by the University by way of grants, loans, gifts, donations, benefactions, bequests, transfers or endowments and other grants, if any;