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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(1)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)the levels of performance achieved by such licensees in connection with the transmission and provision of electricity supply services; and