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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(5)(xi) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(xi)Emergency Eyewash Station - This self contained system shall provide victims with immediate eye flushing with a sterile, soothing, normal saline wash that neutralizes varying quantities of acids or caustics depending on the concentration.