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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(1)The Uttar Pradesh Foodgrains Dealers (Licensing and Restriction on Hoarding) Order, 1976, the Uttar Pradesh Oil-seeds and Oil-seed Products Control Order, 1966. the Uttar Pradesh Pulses (Licensing and Storage Control) Order, 1979 and the Uttar Pradesh Sugar and Gur Dealers Licensing Order, 1962, are hereby rescinded and the provisions of Sections 6, 8 and 24 of the General Clauses Act, 1897 (Act No. 10 of 18970 shall apply as they apply in relation to the repeal and re-enactment of a Central Act.