Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Chattisgarh - Subsection Section 12(d) in Chhattisgarh Right of Youth to Skill Development Act, 2013 (d)To approve the Annual Skill Development Plan proposed by the Executive Committee, with such modifications as it may deem fit;
