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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Information Technology (Recognition of Foreign Certifying Authorities not Operating under any Regulatory Authority) Regulations, 2013

(1)Application for grant of recognition. - Notwithstanding anything contained in regulation 3(A), any foreign certifying authority may apply to the Controller for recognition.