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State of Arunachal Pradesh - Section

Section 5 in Arunachal Pradesh State Higher Education Council Act, 2019

5. Organizational Structure of the Council.

- Patron Hon'ble Governor of Arunachal PradeshVisitor: Hon'ble Chief Minister of Arunachal PradeshChairperson: Hon'ble Minister for EducationVice-Chairperson: Hon'ble Minister of State (Education) or an eminentEducationist as may be determined by the Government.