Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 12 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual 12. Secretary of the Bhumi Prabandhak Samiti [Section 28-A (2), U.P. Panchayat Raj Act]. - The lekhpal of the area comprised in the jurisdiction of the Gram Panchayat shall be its Secretary.
