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Rajasthan High Court - Jaipur

Lalit Maheshwari vs State Of Raj & Ors on 1 December, 2010

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In the High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Writ Petition No.5790/2010
Lalit Maheshwari Vs. State of Raj. & Ors.

Date    Of    Order    ::   01/12/2010

Hon'ble Mr. Justice Ajay Rastogi

Mr. Virendra Lodha, for petitioner.
Mr. Tanveer Ahmed				]                        
Mr. M.F. Baig, Dy. Govt. Counsel	] for respondents.

Matter has come up on application u/Art.226(3) of the Constitution filed by the affected respondent. However, after hearing counsel for the parties on the said application, this Court considers it appropriate that reply on behalf of the State may also come on record while examining the present application. List on 13.12.2010 along with CW-13044/2010, as prayed.

(Ajay Rastogi),J.

VS Shekhawat/-p.1 5790cw10Dec01misc.do