Rajasthan High Court - Jaipur
Lalit Maheshwari vs State Of Raj & Ors on 1 December, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.5790/2010 Lalit Maheshwari Vs. State of Raj. & Ors. Date Of Order :: 01/12/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. Virendra Lodha, for petitioner. Mr. Tanveer Ahmed ] Mr. M.F. Baig, Dy. Govt. Counsel ] for respondents.
Matter has come up on application u/Art.226(3) of the Constitution filed by the affected respondent. However, after hearing counsel for the parties on the said application, this Court considers it appropriate that reply on behalf of the State may also come on record while examining the present application. List on 13.12.2010 along with CW-13044/2010, as prayed.
(Ajay Rastogi),J.
VS Shekhawat/-p.1 5790cw10Dec01misc.do