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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(2) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(2)"Authority Officer" means any officer, the Government may be order specifically authorize to exercise the powers of the Authorized Officer in such area as may be specified therein.