Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(25) in The Indian Stamp Act, 1899 (25)[ Soldier [Added by Act 18 of 1928, Section 2 and Sch.I.].soldier includes any person below the rank of non-commissioned officer who is enrolled under the [Indian Army Act, 1911];]
