Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 178(1)] [Section 178] [Entire Act] State of West Bengal - Subsection Section 178(1)(b) in Siliguri Municipal Corporation Act, 1990 (b)upon any site or in any position in Siliguri which has not been approved in writing by the Chief Executive Officer, or