Section 9(2)(e) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

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State of Puducherry - Subsection

Section 9(2)(e) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(e)order for payment to the depositors by the Competent Authority or order for proportionate payment to the depositors in the event of the money, so realized being not sufficient to meet the entire deposit liability; and

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State of Puducherry - Subsection

Section 9(2)(e) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004