Supreme Court - Daily Orders
Harshit Sultania vs Tripti Sultania (Tikmany) on 12 February, 2026
ITEM NO.803 COURT NO.7 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 1572/2025
HARSHIT SULTANIA Petitioner(s)
VERSUS
TRIPTI SULTANIA (TIKMANY) Respondent(s)
[MEDIATION REPORT RECEIVED]
Date : 12-02-2026 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) : Ms. Rita Jha, AOR
Mr. Akshat Agarwal, Adv.
For Respondent(s) : Mr. Anirudh Sanganeria, AOR
UPON being mentioned the Court made the following
O R D E R
List the matter tomorrow, i.e., 13.02.2026.
(CHANDRESH) (POOJA SHARMA)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
CHANDRESH
Date: 2026.02.12
12:07:32 IST
Reason: