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[Cites 0, Cited by 0] [Section 48] [Entire Act]

NCT Delhi - Subsection

Section 48(6) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(6)The practice or procedure to be followed in connection with any such adjudication or settlement shall be the same as laid down in the Arbitration and Concilliation Act, 1996.