Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(2)(h) in Rajasthan State Bus Terminal Development Authority Act, 2015 (h)to make appropriate arrangements for watch and ward at notified bus terminals for the safety and security of property, passengers and other users; and