Section 54 in Arunachal Pradesh Money Lending (Regulation) Act, 2018
54. Power to remove difficulty.
(1)If any difficulty arises in giving effect to the provisions of this Act, the State Government may, as occasion arises, by an order published in the Official Gazette, do anything not inconsistent with the provisions of this Act, which appears to it to be necessary or expedient for the purpose of removing the difficulty.
