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Delhi High Court - Orders

14 Union Of India & Ors vs Bachan Ram & Anr on 25 September, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~14 & 15
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 7345/2019 & CM Appls. 30624/2019, 30626/2019
                                    14   UNION OF INDIA & ORS.                        ..... Petitioners
                                                           Through: Mr. Praveen Kumar Jain, Adv. with
                                                                    Ms. Rashmi Kumari and Ms. Shalini
                                                                    Jha, Advs.
                                                    versus
                                         BACHAN RAM & ANR.                            ..... Respondents
                                                           Through: Mr. A. K. Trivedi and Ms. Prathana,
                                                                    Advs.

                                    +           W.P.(C) 892/2021 & CM Appls. 2373/2021, 2375/2021
                                    15          UNION OF INDIA & ORS.                                                            ..... Petitioners
                                                              Through:                                         Mr. Sanjeev Sabharwal, Sr. Panel
                                                                                                               Counsel, UOI with Ms. Shweta
                                                                                                               Singh, Adv. with Mr. Sunil Kumar for
                                                                                                               UOI
                                                         versus
                                                OM PAL AND ORS.                                                                  ..... Respondents
                                                                Through:                                       Mr. A. K. Trivedi and Ms. Prathana,
                                                                                                               Advs.
                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                                                      ORDER

% 25.09.2023 At the joint request of counsel for the parties, list on January 29, 2024.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J SEPTEMBER 25, 2023/ds This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:35:29