Delhi High Court - Orders
14 Union Of India & Ors vs Bachan Ram & Anr on 25 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~14 & 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7345/2019 & CM Appls. 30624/2019, 30626/2019
14 UNION OF INDIA & ORS. ..... Petitioners
Through: Mr. Praveen Kumar Jain, Adv. with
Ms. Rashmi Kumari and Ms. Shalini
Jha, Advs.
versus
BACHAN RAM & ANR. ..... Respondents
Through: Mr. A. K. Trivedi and Ms. Prathana,
Advs.
+ W.P.(C) 892/2021 & CM Appls. 2373/2021, 2375/2021
15 UNION OF INDIA & ORS. ..... Petitioners
Through: Mr. Sanjeev Sabharwal, Sr. Panel
Counsel, UOI with Ms. Shweta
Singh, Adv. with Mr. Sunil Kumar for
UOI
versus
OM PAL AND ORS. ..... Respondents
Through: Mr. A. K. Trivedi and Ms. Prathana,
Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 25.09.2023 At the joint request of counsel for the parties, list on January 29, 2024.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J SEPTEMBER 25, 2023/ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:35:29