[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 10 in U.P. Excise (Settlement of Licenses for Wholesale of Country Liquor)(Eleventh Amendment) Rules, 2019
10. Amendment of Form CL-2.
- In the said rules, for existing Form CL-2, the following form shall be substituted, namely -"CL-2(Licence for Wholesale vend of Country Liquor in a District)[Rule 2(e)]| Photo of Applicant | Photo of Co-Applicant |
| Photo of Licensed Premises |