Section 7(3)(h) in The M.P. Shri Ganapati Mandir Khajrana (Indore) Adhiniyam, 2003

[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

(h)he has committed or abetted the commission of any act in support or furtherance of the practice of untouchability.

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