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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(2)(a) in The Orissa Port Trust Act, 1962

(a)the Pilotage Account relating to all moneys including all fees for Pilotage and all fines and penalties levied under this Act from pilots, harbour-masters or other persons employed in the Pilot Service other than fines and penalties imposed by a Court;