Punjab-Haryana High Court
State Of Haryana And Another vs Rashid Ali Mohd on 20 July, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2905 of 1998 (O&M)
State of Haryana and another
....... Appellants
Versus
Rashid Ali Mohd.
...... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana.
None for the respondent.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 2904 of 1998 - State of Haryana and another Versus Nasiru Deen and another, the present appeal is dismissed.
20.07.2010 (RAJESH BINDAL) Gagan JUDGE