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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(3)(c) in The U.P. Fire Prevention And Fire Safety Act, 2005

(c)the minimum standards for fire prevention and fire safety measures specified for such building or premises as may be specified by rules framed under this Act;