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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(2)(l) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(l)the institution of pension, gratuity, insurance or provident fund for the benefit of the officers, teachers and other persons employed of the University;