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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(13) in The Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955

(13)Multi-purpose Farming - To maintain at least five good breeding cows or she-buffaloes with himself and to maintain, jointly with other tenants of the estate, a bull approved by the Veterinary Department and when so required by the Collector, maintain on his Farm such Poultry or sheep-breeding units as may be prescribed by the Collector but it shall be at the option of the tenant to maintain both the classes of units or either of them as may suit him.