Bombay High Court
Rahish Ramzan Khan And Mohammed Raees ... vs Mrs. Fatima Mohammad Raees Khan Wife Of ... on 27 October, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
41-MCA-358-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS CIVIL APPLICATION NO. 358 OF 2022
RAHISH RAMZAN KHAN AND )
MOHAMMED RAEES RAMZAN KHAN )
SON OF RAMZAN ALI KHAN )...APPLICANT
V/s.
MRS. FATIMA MOHAMMAD RAEES )
KHAN WIFE OF MOHAMMAD RAHISH KHAN )...RESPONDENT
None for the Applicant
None for the Respondent.
CORAM : ABHAY AHUJA, J.
DATE : 27th OCTOBER, 2023
P.C. :
1. None for the Applicant.
2. The Remarks column indicates that the Counsel for the Respondent has filed affidavit-in-reply on 19 th November 2022 and also that Miscellaneous Civil Application is under office objection.
3. List on 22nd December 2023.
4. Let office objections be removed by the next date.
(ABHAY AHUJA, J.) avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 27/10/2023 20:40:54