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Bombay High Court

Rahish Ramzan Khan And Mohammed Raees ... vs Mrs. Fatima Mohammad Raees Khan Wife Of ... on 27 October, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                        41-MCA-358-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   CIVIL APPELLATE JURISDICTION

                                         MISCELLANEOUS CIVIL APPLICATION NO. 358 OF 2022

                               RAHISH RAMZAN KHAN AND                               )
                               MOHAMMED RAEES RAMZAN KHAN                           )
                               SON OF RAMZAN ALI KHAN                               )...APPLICANT

                                        V/s.

                               MRS. FATIMA MOHAMMAD RAEES                           )
                               KHAN WIFE OF MOHAMMAD RAHISH KHAN                    )...RESPONDENT

                               None for the Applicant
                               None for the Respondent.


                                                     CORAM        :    ABHAY AHUJA, J.
                                                     DATE         :    27th OCTOBER, 2023
                               P.C. :


                               1.       None for the Applicant.

2. The Remarks column indicates that the Counsel for the Respondent has filed affidavit-in-reply on 19 th November 2022 and also that Miscellaneous Civil Application is under office objection.

3. List on 22nd December 2023.

4. Let office objections be removed by the next date.

(ABHAY AHUJA, J.) avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 27/10/2023 20:40:54