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Delhi High Court - Orders

Suresh Sharma vs Ntro & Ors on 1 September, 2025

Author: Navin Chawla

Bench: Navin Chawla

                  $~47 to 49
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  (47)+ W.P.(C) 2618/2020
                            SURESH SHARMA                                                                 .....Petitioner
                                                          Through:            Mr. M.K. Bhardwaj, Ms. Sanya
                                                                              Narula and Ms. Praveen
                                                                              Kaushik, Advs.
                                                          versus
                            NTRO & ORS.                                                     .....Respondents
                                                          Through:            Mr. Vikram Jetly, CGSC with
                                                                              Ms. Shreya Jetly, Adv. for R1,
                                                                              R3 and R9
                  (48)+ W.P.(C) 9852/2020
                            SURESH SHARMA                                                                   .....Petitioner
                                                          Through:            Mr. M.K. Bhardwaj, Ms. Sanya
                                                                              Narula and Ms. Praveen
                                                                              Kaushik, Advs.

                                                          versus

                            NTRO AND ORS                                                    .....Respondents
                                                          Through:            Mr. Vikram Jetly, CGSC with
                                                                              Ms. Shreya Jetly, Adv. for R1,
                                                                              R2 and R5
                                                                              Mr. Ravinder Agarwal, Mr.
                                                                              Manish Kumar Singh and Mr.
                                                                              Vasu Agarwal, Advs. for R11
                  (49)+ W.P.(C) 12105/2021
                            SURESH SHARMA                                                                   .....Petitioner
                                                          Through:            Mr. M.K. Bhardwaj, Ms. Sanya
                                                                              Narula and Ms. Praveen
                                                                              Kaushik, Advs.

                                                          versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/09/2025 at 21:37:42
                             NTRO AND ORS                                                    .....Respondents
                                                          Through:            Mr. Vikram Jetly, CGSC with
                                                                              Ms. Shreya Jetly, Adv. for R1,
                                                                              R2 and R5

                            CORAM:
                            HON'BLE MR. JUSTICE NAVIN CHAWLA
                            HON'BLE MS. JUSTICE MADHU JAIN
                                                          ORDER
                  %                                       01.09.2025


                            Re-list on 28th January, 2026.

                                                                                             NAVIN CHAWLA, J


                                                                                                    MADHU JAIN, J
                  SEPTEMBER 1, 2025/ys/AV




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/09/2025 at 21:37:42