Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 1 September, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~47 to 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(47)+ W.P.(C) 2618/2020
SURESH SHARMA .....Petitioner
Through: Mr. M.K. Bhardwaj, Ms. Sanya
Narula and Ms. Praveen
Kaushik, Advs.
versus
NTRO & ORS. .....Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv. for R1,
R3 and R9
(48)+ W.P.(C) 9852/2020
SURESH SHARMA .....Petitioner
Through: Mr. M.K. Bhardwaj, Ms. Sanya
Narula and Ms. Praveen
Kaushik, Advs.
versus
NTRO AND ORS .....Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv. for R1,
R2 and R5
Mr. Ravinder Agarwal, Mr.
Manish Kumar Singh and Mr.
Vasu Agarwal, Advs. for R11
(49)+ W.P.(C) 12105/2021
SURESH SHARMA .....Petitioner
Through: Mr. M.K. Bhardwaj, Ms. Sanya
Narula and Ms. Praveen
Kaushik, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/09/2025 at 21:37:42
NTRO AND ORS .....Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms. Shreya Jetly, Adv. for R1,
R2 and R5
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE MADHU JAIN
ORDER
% 01.09.2025
Re-list on 28th January, 2026.
NAVIN CHAWLA, J
MADHU JAIN, J
SEPTEMBER 1, 2025/ys/AV
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/09/2025 at 21:37:42