Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 48 in The Rajasthan Brewery Rules, 1972

48. Pass required for export under bond.

- Any person may export under bond beer manufactured at a brewery in Rajasthan to any place in India under a pass in Form R.B. 10 granted by the officer-in-charge of the brewery empowered in this behalf and in accordance with the rules relating to export of foreign spirit under bond. The general bond to be executed shall be in Form R.B 11 and the special bond in Form R.B. 12.F. Allowable Wastage and Refund of Duty