Gauhati High Court
Biswajit Dey And 52 Ors vs The State Of Assam And 24 Ors on 15 February, 2019
Author: Manojit Bhuyan
Bench: Manojit Bhuyan
Page No.# 1/10
GAHC010045272017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 6375/2017
1:BISWAJIT DEY and 52 ORS.
S/O LATE BHUPATI KUMAR DEY, SI OF SCHOOLS UNDER DI OF SCHOOLS,
SILCHAR, CACHAR, R/O MOHENDRA NIBAS, NUTANPATTY, PO- SILCHAR,
PS- SILCHAR, DIST. CACHAR, ASSAM, PIN-788001
2: SRI PRABIN CH RABHA
S/O DANDESWAR RABHA
SI OF SCHOOLS
RANGIA UNDER DI OF SCHOOLS
RANGIA
R/O VILL- DUDHNOI THEKASU
PO and PS DUDNOI
DIST. GOALPARA
ASSAM
PIN- 783124
3: SRI MANUJ KUMAR KAIRI
S/O RAMAKANTA KAIRI
SI OF SCHOOLS
UNDER DI OF SCHOOLS
SILCHAR
CACHAR
R/O VILL-PUTHIKHAL
PO- ATHAROTILLA
PS- DHOLAI
DIST. CACHAR
ASSAM
PIN-788115
4: SRI MADHAB SAHA
S/O LATE RANJIT SAHA
SI OF SCHOOLS
UNDER DI OF SCHOOLS
KARIMGANJ
Page No.# 2/10
R/O VILL and PO- PATHARKANDI
PS- PATHARKANDI
DIST. KARIMGANJ
ASSAM
PIN-788724
5: SRI TAPAN PRAJAPATI
S/O LATE KESHAB LAL PRAJAPATI SI OF SCHOOLS
UNDER DI OF SCHOOLS
SILCHAR
CACHAR
R/O BANIKUNTHA DAS LANE
ATALBASTI DASPARA PO- SILCHAR MEDICAL COLLEGE
PS- GHUNGUR
DIST. CACHAR
ASSAM
PIN-788115
6: SRI AJOY KUMAR CHOWHAN
S/O ARJUN PRASAD CHOWHAN
SI OF SCHOOLS UNDER DI OF SCHOOLS
SILCHAR
CACHAR
R/O VILL 16 NO BASTRI
PO- KABUGANJ
PS-DHOLAI
DIST. CACHAR
ASSAM
PIN-788121
7: MRS. JAYANTI PAUL
W/O SRI BHASKAR SENAPATI
SI OF SCHOOLS
UNDER DI OF SCHOOLS
SILCHAR
CACHAR
R/O ITKHOLA
GANDHINAGAR ROAD
PO- SILCHAR
PS- MALUGRAM
DIST. CACHAR
ASSAM
PIN-788002
8: MRS. LALAWMPUI TUILOR
W/O HAOTINLIEN LHOUVUM SI OF SCHOOLS UNDER DI OF SCHOOLS
SILCHAR
CACHAR
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R/O PWD-III COLONY
PO- HAFLONG
DIST. DIMA HASAON
ASSAM
PIN- 788819
9: SRI PETER CHOUDHURY
S/O LATE SATYENDRA MOHAN CHOUDHURY
SI OF SCHOOLS UNDER DI OF SCHOOLS
TEZPUR
R/O MANIK NAGAR
PO- NIKAMUL SATRA
PS- TEZPUR
DIST. SONITPUR
PIN-784001
10: SRI RABI CHANDRA SEAL
S/O SRI MEGHNATH SEAL SI OF SCHOOLS UNDER DI OF SCHOOLS
TEZPUR
R/O WARD NO. 1
NANDHI PARA
SAPATGRAM
DIST. DHUBRI
ASSAM
PIN-783337
11: MRS. NANDINI MUKHERJEE
W/O SANATANU SUTRADHAR
SI OF SCHOOLS
UNDER DI OF SCHOOL
KARIMGANJ
R/O DISHARI LANE
MEHERPUR
NEAR CO-OPERATIVE
PS- RANGIRKHARI
DIST. CACHAR
ASSAM
PIN- 788015
12: SRI PRANAB KUMAR BORA
S/O NADURAM BORA
SI OF SCHOOLS
HOJAI
UNDER DI OF SCHOOLS
HOJAI
KATHIATOLI
PS- KAMPUR
DIST. NAGAON
Page No.# 4/10
ASSAM
PIN- 782427
13: MRS. MARAMI MAHATOO KURMI
LATE MANMOHAN KURMI
SI OF SCHOOLS
UNDER DI OF SCHOOLS
SONITPUR
R/O VILL and PO- KEHERU KHANDA
DIST. SONITPUR
PS- DHEKIAJULI
ASSAM
PIN- 784110
14: SRI MANISH THAKUR
S/O UMAPATI THAKUR SI OF SCHOOLS
UNDER DI OF SCHOOLS
TEZPUR
R/O VILL- SECONEE BORHOLA
PO- JAKHALABANDHA
DIST. NAGAON
PIN- 782136
15: SRI RUBY BHARATY
ROLL NO. 726
16: SRI UDAY BHASKAR SARKAR
ROLL NO. 371
17: SRI BOZLUL BASIT SARKAR
ROLL NO. 1590
18: SRI DIGANTA PATHAK
ROLL NO. 1964
19: SRI JINNA ALOM
ROLL NO. 376
20: SRI SARMARENDRA SAHARIA
ROLL NO. 1090
21: SRI MADHAB PATGIRI
Page No.# 5/10
ROLL NO. 195
22: SRI PABITRA TAMULI
ROLL NO. 2082
23: RAJENDRA KALITA
ROLL NO. 749
24: RABINDRA KR. PATHAK
ROLL NO. 425
25: SAMIUL HAQUE SARKAR
ROLL NO. 604
26: SITESWAR NATH
ROLL NO. 1265
27: LACHIT BASUMATARY
ROLL NO. 1387
28: SMT. RITA RABHA
ROLL NO. 302
29: BINOD MORANGH
ROLL NO. 692
30: NISHIPAD DAS
ROLL NO. 147
31: DEBASISH SINGHA
ROLL NO. 2166
32: HONEY CHAMUAH NATH
ROLL NO. 2053
33: BIDYUT GOGOI
Page No.# 6/10
ROLL NO. 108
34: SMT. UTPOLA GOGOI
ROLL NO. 1862
35: SMT. RUBI MONI NATH
ROLL NO. 1191
36: KISHORE KR. RAJBONGSHI
ROLL NO. 904
37: AJAY KR. CHETRY
ROLL NO. 2155
38: SMT. RINTI DIHINGIA
ROLL NO. 1645
39: SMT. NILAKSHI RAJKUMARI
ROLL NO. 2025
40: MIZANUR RAHMAN BHUYAN
ROLL NO. 50
41: MONOJ KR. PHUKAN
ROLL NO. 1071
42: SMT. GEETA DEVI
ROLL NO. 1142
43: TANKESWAR GOGOI
ROLL NO. 303
44: SMT. RAKHI SAHU
ROLL NO. 2231
45: SMT. MANJU DEVI
Page No.# 7/10
ROLL NO. 1070
46: LISABELA W. MOMIN
ROLL NO. 132
47: ROMESH RAMCHIARY
ROLL NO. 1890
48: AMAR SING BRAHMA
ROLL NO. 890
49: BANAMALI PEGU
ROLL NO. 635
50: HIRA DOELY
ROLL NO. 755
51: PRATIVA KURMI
ROLL NO. 1105
52: PREMA NATH DOLEY
ROLL NO. 2154
COMMON ADDRESS OF CORRESOPENDENCE OF PETITIONERS NO. 16 TO
53 C/O SRI PRABIN CH. RABHA
SI OF SCHOOLS
RANGIA
UNDER DI OF SCHOOLS
RANGIA
R/O VILL- DUDHNOI THEKASU
PO and PS DUDNOI
DIST. GOALPARA
ASSAM
PIN-78312
VERSUS
1:THE STATE OF ASSAM and 24 ORS.
REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM,
EDUCATION ELEMENTARY DEPTT., DISPUR, GUWAHATI, ASSAM, PIN-
781006
Page No.# 8/10
2:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-781019
3:THE COMMISSIONER and SECRETARY TO THE GOVT OF ASSAM
DEPTT. OF FINANCE
DISPUR
GUWAHATI
ASSAM
PIN-781006
4:THE DEPUTY INSPECTOR OF SCHOOLS
RANGIA
5:THE DEPUTY INSPECTOR OF SCHOOLS
SILCHAR
6:THE DEPUTY INSPECTOR OF SCHOOLS
KARIMGANJ
7:THE DEPUTY INSPECTOR OF SCHOOLS
MANGALDAI
8:THE DEPUTY INSPECTOR OF SCHOOLS
DHUBRI
9:THE DEPUTY INSPECTOR OF SCHOOLS
TEZPUR
10:THE DEPUTY INSPECTOR OF SCHOOLS
BISWANATH CHARIALI
11:THE DEPUTY INSPECTOR OF SCHOOLS
LAKHIMPUR
12:THE DEPUTY INSPECTOR OF SCHOOLS
DIBRUGARH
13:THE DEPUTY INSPECTOR OF SCHOOLS
TINSUKIA
14:THE DEPUTY INSPECTOR OF SCHOOLS
SIVASAGAR
15:THE DEPUTY INSPECTOR OF SCHOOLS
NAGAON
16:THE DEPUTY INSPECTOR OF SCHOOLS
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MORIGAON
17:THE DEPUTY INSPECTOR OF SCHOOLS
GUWAHATI
18:THE DEPUTY INSPECTOR OF SCHOOLS
GOALPARA
19:THE DEPUTY INSPECTOR OF SCHOOLS
BONGAIGAON
20:THE DEPUTY INSPECTOR OF SCHOOLS
BARPETA
21:THE DEPUTY INSPECTOR OF SCHOOLS
NALBARI
22:THE DEPUTY INSPECTOR OF SCHOOLS
HOJAI
23:THE DEPUTY INSPECTOR OF SCHOOLS
BILASIPARA
24:THE DEPUTY INSPECTOR OF SCHOOLS
KOKRAJHAR
25:THE DEPUTY INSPECTOR OF SCHOOLS
UDALGUR
Advocate for the Petitioner : MR. A K DUTTA
Advocate for the Respondent : SC, BTADC
BEFORE
HONOURABLE MR. JUSTICE MANOJIT BHUYAN
ORDER
15.02.2019 Erroneous fixation of salaries following Government Notification dated 17.03.2017 and Revision of Pay 2017 by the concerned Drawal & Disbursing Officers is the subject matter in the present writ petition.
Page No.# 10/10 The State respondents in the Finance Department as well as the various Drawal & Disbursing Officers, arrayed as respondent nos.4 to 25 (save and except respondent nos.24 & 25), are yet to respond to the writ petition. This Court is of the view that the stand of the Finance Department as well as the concerned Drawal & Disbursing Officers would be essential for adjudication of the case.
In view of the above, list immediately after 3 (three) weeks, by which time the respondents aforementioned shall invariably file necessary affidavit.
JUDGE Comparing Assistant