Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 13 in Bengal Trade Union Regulations, 1927 13. [ Number of affiliated unions at the end of the year and their membership.] [Name of Union should be given in separate statements marked 'A, 'B', 'C' and 'D'.]
