Section 15(2)(b) in Arunachal Pradesh Goods Tax Act, 2005

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(2)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)the opening stock has suffered tax under the Arunachal Pradesh Sales Tax Act 1999 at the point specified by the Government under section 5 of the said Act; and

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State of Arunachal Pradesh - Subsection

Section 15(2)(b) in Arunachal Pradesh Goods Tax Act, 2005