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[Cites 0, Cited by 0] [Section 10H(2)] [Section 10H] [Entire Act]

State of Assam - Subsection

Section 10H(2)(c) in Assam Khadi and Village Industries Board Act, 1955

(c)all rights, obligations and liabilities (including any liabilities under any contract) of the Board shall become the rights, obligations and liabilities of the State Government.]