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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(12) in Chhattisgarh Public Distribution System (Control) Order, 2004

(12)The Collector shall ensure that ration cards are issued to all the identified eligible families living below poverty line and persons identified for specific schemes. For that, she/he can issue necessary instructions to concerned officers or body.