Section 1(2)(v) in The Punjab Security of Land Tenures Rules, 1956

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

(v)[ "tea estate" will include :- [Substituted by Punjab Government Notification No. 5942-A.R.I.(II)- 60/3744, dated the 14th November, 1960.]

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