Section 7(1)(b) in The West Bengal Public Land (Eviction Of Unauthorised Occupants) Act, 1962

[Cites 0, Cited by 2] [Section 7(1)] [Section 7] [Entire Act]

(b)the Collector, where the order is made by an officer specially appointed under sub-clause (b) of clause (1) of section 2,

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