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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(xiv) in The Statutes of the Punjabi University

(xiv)[A teacher : [[1. If a teacher asks for extension of study leave and is not granted the extension of the leave originally sanctioned, he will be deemed to have failed to rejoin the service on the expiry of his leave for the purpose of recovery of the dues under this rule.