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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(1)(c) in The Jammu and Kashmir Entertainments Duty Act, 1959

(c)acts in contravention, or fails to comply with, any of the provisions of this Act or the rules made thereunder;