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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(14) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

14.0Responsibility of Barge Owner/Operator.- 14.1 Barges carrying dangerous goods shall not load different classes of dangerous goods which are incompatible and shall maintain sufficient segregation between classes when carrying more than two classes which are compatible. In every case, the instructions given by the Inspector of Dangerous Goods or the Competent Authority shall be complied with