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State of Madhya Pradesh - Section

Section 75C in The M.P. Irrigation Act, 1931

75C. Apportionment and recovery of expenses where work undertaken by Executive Engineer.

- Where the work is undertaken by the Executive Engineer in pursuance of the proviso to sub-section (4) of Section 75-B he shall apportion and recover the expenses incurred in the execution of the work in the manner laid down in sub-section (4) of Section 75-D.